Punjab-Haryana High Court
Harpreet Singh vs Avtar Singh And Others on 9 August, 2012
Author: Daya Chaudhary
Bench: Daya Chaudhary
IN THE HIGH COURT OF PUNJAB AND HARYANA
AT CHANDIGARH.
Crl. Misc. No.M-22229 of 2010
Date of Decision: 09.08.2012
Harpreet Singh ....Petitioner
Versus
Avtar Singh and others ....Respondents
BEFORE :- HON'BLE MRS. JUSTICE DAYA CHAUDHARY
Present:- Mr. Arjun Bir Singh, Advocate
for Mr. Varun Tara, Advocate
for the petitioner.
Mr. Ravinder Sharma, Advocate
for Mr. H.S. Batth, Advocate
for respondent Nos.1 to 8.
Mr. Vishal Munjal, Addl. A.G., Punjab
for the respondent-State.
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DAYA CHAUDHARY, J. (ORAL)
Learned counsel for the petitioner wishes to withdraw the present petition.
Dismissed as withdrawn.
(DAYA CHAUDHARY) 09.08.2012 JUDGE gurpreet