Delhi High Court - Orders
Lifestyle International Pvt. Ltd vs Union Of India & Ors on 2 March, 2020
Author: Vipin Sanghi
Bench: Vipin Sanghi, Sanjeev Narula
$~14
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 12647/2018 & CM APPL. 49105/2018 (stay)
LIFESTYLE INTERNATIONAL PVT. LTD. ..... Petitioner
Through: Mr.Sparsh Bhargava and Mr.Vipin
Upadhyay, Advocates.
versus
UNION OF INDIA & ORS. ..... Respondents
Through: Mr.Rajesh Kumar and Ms.Saakshi
Agrawal, Advocates for respondent
No.1.
Mr.Ravi Prakash, CGSC with
Mr.Farman Ali and Mr.Aman Malik,
Advocates for respondent No.2.
CORAM:
HON'BLE MR. JUSTICE VIPIN SANGHI
HON'BLE MR. JUSTICE SANJEEV NARULA
ORDER
% 02.03.2020
1. Learned counsel for respondent No.1 states that respondent No.1 has adopted the counter affidavit filed on behalf of other respondents.
2. List for hearing on 30.07.2020.
VIPIN SANGHI, J SANJEEV NARULA, J MARCH 02, 2020 v Signature Not Verified Digitally Signed By:SAPNA SETHI Signing Date:06.03.2020 12:06:34