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Delhi High Court - Orders

Lifestyle International Pvt. Ltd vs Union Of India & Ors on 2 March, 2020

Author: Vipin Sanghi

Bench: Vipin Sanghi, Sanjeev Narula

                          $~14
                          *      IN THE HIGH COURT OF DELHI AT NEW DELHI
                          +      W.P.(C) 12647/2018 & CM APPL. 49105/2018 (stay)
                                 LIFESTYLE INTERNATIONAL PVT. LTD.      ..... Petitioner
                                               Through: Mr.Sparsh Bhargava and Mr.Vipin
                                                        Upadhyay, Advocates.

                                                    versus

                                 UNION OF INDIA & ORS.                             ..... Respondents
                                               Through:          Mr.Rajesh Kumar and Ms.Saakshi
                                                                 Agrawal, Advocates for respondent
                                                                 No.1.
                                                                 Mr.Ravi Prakash, CGSC with
                                                                 Mr.Farman Ali and Mr.Aman Malik,
                                                                 Advocates for respondent No.2.

                                 CORAM:
                                 HON'BLE MR. JUSTICE VIPIN SANGHI
                                 HON'BLE MR. JUSTICE SANJEEV NARULA
                                              ORDER

% 02.03.2020

1. Learned counsel for respondent No.1 states that respondent No.1 has adopted the counter affidavit filed on behalf of other respondents.

2. List for hearing on 30.07.2020.

VIPIN SANGHI, J SANJEEV NARULA, J MARCH 02, 2020 v Signature Not Verified Digitally Signed By:SAPNA SETHI Signing Date:06.03.2020 12:06:34