Himachal Pradesh High Court
Dev Raj vs . Ashok Kumar & Anr. on 20 August, 2024
Dev Raj Vs. Ashok Kumar & anr.
Cr. Revison No. 89 of 2024 .
20.08.2024 Present: Ms. Shalini Thakur, Advocate, for the petitioner.
Mr. Ankush Dass Sood, Senior Advocate for respondent No.1 Ms. Ayushi Negi, Deputy Advocate General for respondent/State.
At the request of learned counsel for the petitioner, list the matter on 02.09.2024.
(Rakesh Kainthla) Judge 20th August, 2024 (Ravinder) ::: Downloaded on - 20/08/2024 20:40:57 :::CIS