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Himachal Pradesh High Court

Dev Raj vs . Ashok Kumar & Anr. on 20 August, 2024

Dev Raj Vs. Ashok Kumar & anr.

Cr. Revison No. 89 of 2024 .

20.08.2024 Present: Ms. Shalini Thakur, Advocate, for the petitioner.

Mr. Ankush Dass Sood, Senior Advocate for respondent No.1 Ms. Ayushi Negi, Deputy Advocate General for respondent/State.

At the request of learned counsel for the petitioner, list the matter on 02.09.2024.

(Rakesh Kainthla) Judge 20th August, 2024 (Ravinder) ::: Downloaded on - 20/08/2024 20:40:57 :::CIS