Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 2] [Entire Act] State of Bihar - Subsection Section 2(m) in The Constitution of Bihar District Planning Committee and Conduct of Business Rules, 2006 (m)"Metropolitan Planning Committee" means the Metropolitan Planning Committee constituted under the provisions of Article 243ZE of the Constitution;
