Calcutta High Court
Delata International Limited vs Commissioner Of Customs & Ors on 25 August, 2008
Author: Pinaki Chandra Ghose
Bench: Pinaki Chandra Ghose
APO No. 625 of 2003
W.P. No. 900 of 1998
IN THE HIGH COURT AT CALCUTTA
Constitutional Writ/Civil Appellate/Ordinary Original Civil Jurisdiction
ORIGINAL SIDE
DELATA INTERNATIONAL LIMITED Plaintiff/Petitioner/Applicant
Versus
COMMISSIONER OF CUSTOMS & ORS Defendant/Respondent
BEFORE:
The Hon'ble JUSTICE PINAKI CHANDRA GHOSE The Hon'ble JUSTICE SANKAR PRASAD MITRA Date : 25th August, 2008.
The Court :- None appears in support of this appeal even on the second call. Hence, this appeal is dismissed for default. All parties concerned are to act on a signed copy of the minutes of this order on the usual undertakings.
Urgent xerox certified copy of this order, if applied for, be supplied to the parties subject to compliance with all requisite formalities.
(PINAKI CHANDRA GHOSE, J.) (SANKAR PRASAD MITRA, J.) dg/