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Calcutta High Court

Delata International Limited vs Commissioner Of Customs & Ors on 25 August, 2008

Author: Pinaki Chandra Ghose

Bench: Pinaki Chandra Ghose

                                   APO No. 625 of 2003
                                  W.P. No. 900 of 1998

                      IN THE HIGH COURT AT CALCUTTA

         Constitutional Writ/Civil Appellate/Ordinary Original Civil Jurisdiction

                           ORIGINAL SIDE


      DELATA INTERNATIONAL LIMITED               Plaintiff/Petitioner/Applicant

          Versus

      COMMISSIONER OF CUSTOMS & ORS              Defendant/Respondent

BEFORE:

The Hon'ble JUSTICE PINAKI CHANDRA GHOSE The Hon'ble JUSTICE SANKAR PRASAD MITRA Date : 25th August, 2008.
The Court :- None appears in support of this appeal even on the second call. Hence, this appeal is dismissed for default. All parties concerned are to act on a signed copy of the minutes of this order on the usual undertakings.
Urgent xerox certified copy of this order, if applied for, be supplied to the parties subject to compliance with all requisite formalities.
(PINAKI CHANDRA GHOSE, J.) (SANKAR PRASAD MITRA, J.) dg/