Supreme Court - Daily Orders
B Padmavathi vs B Balaji on 29 April, 2026
ITEM NO.23 COURT NO.12 SECTION XII-A
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition for Special Leave to Appeal (C) No. 11306/2023
[Arising out of impugned final judgment and order dated 17-02-2023
in CMA No. 132/2016 passed by the High Court for The State of
Telangana at Hyderabad]
B PADMAVATHI Petitioner(s)
VERSUS
B BALAJI Respondent(s)
Date : 29-04-2026 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE SANJAY KUMAR
HON'BLE MR. JUSTICE K. VINOD CHANDRAN
For Petitioner(s) Ms. Meenakshi Arora, Sr. Adv.
Ms. Mala Narayan, Adv.
Mr. Shashwat Goel, AOR
Ms. Anjali Dhingra, Adv.
Mr. Madhav Mathur, Adv.
For Respondent(s) Mr. T Koteshwara Rao, Adv.
Ms. T. Archana, AOR
UPON hearing the counsel, the Court made the following
O R D E R
The matter is adjourned for final hearing. Re-list on 23.07.2026.
In the meanwhile, we direct the District Collectors of (i) Ranga Reddy District; Telangana; (ii) Medak District, Telangana;
(ii) Warangal District, Telangana; (iv) NTR District, Andhra Pradesh; and (v) Krishna District, Andhra Pradesh, to depute Signature Not Verified responsible Officers of the Revenue Department to ascertain the Digitally signed by babita pandey Date: 2026.04.30 17:20:21 IST Reason: current market value of the below noted properties and submit 1 reports. The details of ownership and encumbrances, if any, in relation to these properties shall also be furnished in the said reports.
(a) Residential Plot: Plot No.87, admeasuring 250 Sq. yds Pasumala Village, Pedda Amberpet SRO, R. R. District, Telangana State (Sale Deed No.1635/1998).
(b) Residential Flat: Flat No.5, 1st Floor, Sai Durga Apartment, Goutham Nagar, Patancheru Vill, Sanga Reddy SRO, Medak District, Telangana State, (Sale Deed No.3494/2003).
(c) Residential House: Door No.1-36/1/11/RRNC/P-110 (Plot No.110, Sy No.259, 263 & 264) admeasuring 200 Sq Yds, situated at Rajendra Reddy Nagar Colony (R.R Nagar Colony) Ameenpur Road, Chandanagar, Ranga Reddy District - 500050 (Sale Deed No.981/2003).
(d) Residential Plot: Survey: 839/^A 839/^B Plot: 15, 16, 17, 18, 19, 22 admeasuring 735 Sq. Yds, Ameenpur Village, Sanga Reddy SRO, Medak District, Telangana State (Sale Deed No.14378/2005).
(e) Agricultural Land: Survey No.149/A2/1, Land 1.15 Acres, Singapur Vill, Shankarpally Taluk, R.R. Dist, Telangana (Revenue Khata No.60276).
(f) Residential Plot: Plot: 166 in Survey No: 966 967 969/4 Beeramguda/Ameenpur Vill, Sanga Reddy SRO, Medak District, Telangana State (Sale Deed No.6570/2007 г/w Sale Deed 32539/2018).
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(g) Agricultural Land: Survey No: 520/A, Land: 387 Guntas (9 Acres- 27 Guntas), Kampalle Vill, Mahabubabad SRO, Warangal Dist, Telangana State (Sale Deed No. 1904/2007).
(h) Residential Plot: HOUSE:8-119 EXTENT: 485SQ. Yds in SURVEY:
148/1B 423/1, Vatsavai Village, Jaggaiahpet Mandal, NTR District, Andhra Pradesh (Doc No.2213/2018).
(i) Residential Plot: Survey: 311, Land 900 Sq. Yds, Isnapur Vill, Sanga Reddy SRO, Medak District, Telangana State (Sale Deed No.8720/2006).
(j) Residential Plot: Plot No:702 admeasuring 200 Sq. Yrds & 730 admeasuring 200 Sq Yrds, Singapur Vill, Shankarpally Taluk, R.R.Dist, Telangana (Sale Deed No. 12538/2019).
(k) Agricultural Land: Sy. No.520/B/1/2 measuring 0.12 A-G, 520/B measuring 3.10 A-G, 520/B/2 measuring 0.32 A-G, 520/B/3 measuring 0.33 A-G, 520/B/4/A measuring 0.13 A-G total measuring 5.20 A-G Kampalle Vill, Mahabubabad SRO, Warangal Dist, Telangana State.(Dharani Passbook No. TSGGCC 90047755).
(l) Agricultural Land: Survey No. 18/9, 19 20, Land 4 Acres, Vatsavai Vill, Jaggaiahpet Mandal, Krishna Dist, Andhra Pradesh. (Sale Deed No.857/2005).
This order shall be communicated forthwith to the aforestated District Collectors for compliance.
(BABITA PANDEY) (PREETI SAXENA)
AR-CUM-PS COURT MASTER (NSH)
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