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[Cites 0, Cited by 0] [Section 42] [Entire Act]

State of Arunachal Pradesh - Subsection

Section 42(c) in Arunachal Pradesh University Act, 2012

(c)the first Court and the first Executive Council shall consist of not more than twenty members and twelve members respectively who shall be nominated by the Chancellor and shall hold office for a term of three years.