Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 1]

Allahabad High Court

Chandresh Tripathi vs Commissioner Lucknow Division Lucknow on 23 July, 2010

Author: Ra°Iv Sharma

Bench: Ra°Iv Sharma

Court No. - 24
Case :- MISC. SINGLE No. - 4371 of 2008

Petitioner :- Chandresh Tripathi

Respondent :- Commissioner Lucknow Division Lucknow
Petitioner Counsel :- Shiv P.Shukla

Respondent Counsel :- C.S.C.

Hon'ble Ra°iv Sharma,J.

Learned Standing Counsel prays for and is accorded fifteen days' time to file supplementary counter affidavit, bringing on record the status of criminal case pending against the petitioner. List thereafter.

Order Date :- 23.7.2010 Ajit/-