Allahabad High Court
Chandresh Tripathi vs Commissioner Lucknow Division Lucknow on 23 July, 2010
Author: Ra°Iv Sharma
Bench: Ra°Iv Sharma
Court No. - 24 Case :- MISC. SINGLE No. - 4371 of 2008 Petitioner :- Chandresh Tripathi Respondent :- Commissioner Lucknow Division Lucknow Petitioner Counsel :- Shiv P.Shukla Respondent Counsel :- C.S.C. Hon'ble Ra°iv Sharma,J.
Learned Standing Counsel prays for and is accorded fifteen days' time to file supplementary counter affidavit, bringing on record the status of criminal case pending against the petitioner. List thereafter.
Order Date :- 23.7.2010 Ajit/-