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State of Chattisgarh - Section

Section 13 in Chhattisgarh State Electricity Board Transfer Scheme Rules, 2008

13. Decision of State Government to be final.

(a)If any doubt, dispute, difference or issue shall arise in regard to the transfers under this Scheme subject to the provisions of the Act, the decision of State Government thereon shall be final and binding on all parties.
(b)The State Government may, by order published in the Official Gazette, amend this Scheme and make such provisions, not inconsistent with the provisions of the Act, as may appear to be necessary for removing the difficulties arising in implementing the transfer under this Scheme.