Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

NCT Delhi - Section

Section 34 in The Delhi Narcotic Drugs Rules, 1985

34.

A person authorised in this behalf by the Excise Commissioner, by a special order made under these rules, may export manufactured drugs, in such quantity and in such manner as may be specified in the export pass in Form D.D. 3.