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Delhi High Court - Orders

M/S Ilu A Sole Proprietorship Concern Of ... vs Asian Hobby Crafts Llp And Anr on 16 May, 2023

                                    $~7
                                    *           IN THE HIGH COURT OF DELHI AT NEW DELHI
                                    +           C.O. (COMM.IPD-TM) 699/2022
                                                M/S ILU A SOLE PROPRIETORSHIP CONCERN OF MRS
                                                VIDUSHI CHAWLA
                                                                                                                                     ..... Plaintiff
                                                                                      Through:                 Ms. Megha Mukherjee, Adv.

                                                                                      versus

                                                ASIAN HOBBY CRAFTS LLP AND ANR
                                                                                                                                      ..... Defendant
                                                                                      Through:                 None

                                                CORAM:
                                                SIDHARTH                         MATHUR                       (DHJS),      JOINT     REGISTRAR
                                                (JUDICIAL)
                                                                                      ORDER

% 16.05.2023 Learned P.O is on leave today.

Put up the matter on14.07.2023 for purpose already fixed.

Reader a/w SIDHARTH MATHUR (DHJS) JOINT REGISTRAR (JUDICIAL) MAY 16, 2023/PU Click here to check corrigendum, if any This is a digitally signed order. The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 24/09/2023 at 09:36:36