Delhi High Court - Orders
M/S Ilu A Sole Proprietorship Concern Of ... vs Asian Hobby Crafts Llp And Anr on 16 May, 2023
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* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ C.O. (COMM.IPD-TM) 699/2022
M/S ILU A SOLE PROPRIETORSHIP CONCERN OF MRS
VIDUSHI CHAWLA
..... Plaintiff
Through: Ms. Megha Mukherjee, Adv.
versus
ASIAN HOBBY CRAFTS LLP AND ANR
..... Defendant
Through: None
CORAM:
SIDHARTH MATHUR (DHJS), JOINT REGISTRAR
(JUDICIAL)
ORDER
% 16.05.2023 Learned P.O is on leave today.
Put up the matter on14.07.2023 for purpose already fixed.
Reader a/w SIDHARTH MATHUR (DHJS) JOINT REGISTRAR (JUDICIAL) MAY 16, 2023/PU Click here to check corrigendum, if any This is a digitally signed order. The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 24/09/2023 at 09:36:36