Patna High Court - Orders
Prabhat Adarsh Jankalyan Samiti ... vs The State Of Bihar &Amp; Ors on 18 March, 2011
Bench: Chief Justice, Jyoti Saran
IN THE HIGH COURT OF JUDICATURE AT PATNA
CWJC No. 5163 of 2011
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Prabhat Adarsh Jankalyan Samiti Hiranya Niwas................ Petitioner
Versus
The State of Bihar & Ors. ....................................... Respondents
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APPEARANCE
For the Petitioner: Mr. Nagendra Kumar Singh, Advocate.
For the State: Mr. Pushkar Narayan Shahi, AAG 14.
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CORAM: HONOURABLE THE CHIEF JUSTICE
And
HONOURABLE MR. JUSTICE JYOTI SARAN
ORAL ORDER
(Per: HONOURABLE THE CHIEF JUSTICE)
2. 18.03.2011. Admit.
( R.M. Doshit, CJ ) ( Jyoti Saran, J ) Dilip