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Madhya Pradesh High Court

Amit Goel vs Indian Bank on 18 September, 2024

Author: Vishal Dhagat

Bench: Vishal Dhagat

1 WP-7123-2024 IN THE HIGH COURT OF MADHYA PRADESH AT JABALPUR WP No. 7123 of 2024 (AMIT GOEL Vs INDIAN BANK AND OTHERS ) Dated : 18-09-2024 I.A. No.15071/2024 has been filed for urgent hearing of the matter.

I.A. is dismissed.

(VISHAL DHAGAT) JUDGE vkt Signature Not Verified Signed by: VINOD KUMAR TIWARI Signing time: 9/19/2024 11:11:52 AM