Section 2(1)(h) in Madhya Pradesh Jal Viniyaman Adhiniyam, 2013

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(h)"Service Provider" means a person duly vested with the authority to render any or all of the following services for :-

(i)maintenance and operation of water supply system;

(ii)distribution of water;

(iii)collection of water charges and revenue related to water; and

(iv)any other service entrusted by the Government;

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