Section 169 in The Mizoram Autonomous District Council (Constitution and Conduct of Business of the District Councils) Rules, 1974
169. Return by the Returning Officer.
- The Returning Officer shall then prepare and certify a return setting forth -(1)the result of the verification referred to in Rule 168;(2)the name of the candidates for whom valid votes have been given;(3)the number of valid votes for given for each candidate;(4)the names of the candidates declared elected;(5)the number of votes declared invalid; and(6)the number of tendered votes given;and shall permit any candidate or his election agent or his authorised representative to take a copy of or/and extract from such return.
