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Central Information Commission

Mr.Shiva Billava vs Ministry Of Petroleum And Natural Gas on 12 November, 2012

                CENTRAL INFORMATION COMMISSION
                Room No. 308, B-Wing, August Kranti Bhawan, Bhikaji Cama Place, New Delhi-110066


                        File No. CIC/LS/A/2011/001663

   Appellant                         :      Shiva Billava
   Respondent             :          Mangalore Refinery & Petrochemicals Limited
   Date of hearing         :         12.11.2012
   Date of decision        :         12.11.2012

   FACTS

Heard today dated 12.11.2012. Appellant not present. MRPL is represented by Shri Sushil Chandra, GM (HR) and Shri P. A. Jose, DGM (CPIO).

2. Shri Chandra submits that Dr. Devayani Shetty is an employee of Jan Seva Trust which runs the MRPL Hospital and Guest House which is fully funded by MRPL. Thus, though Dr. Shetty is not an employee of MRPL, he has an indirect connection with MRPL. He submits that in the RTI application dated 26.7.2011, the appellant has sought to know asto whether said Dr. Shetty had signed the Income Tax Statement of 2010 of Swastic Coco Products Pvt. Ltd and whether she had signed the guarantee for the car loan advanced to Shri Saradh Chandra Sheety for Swatic Coco Products Pvt. Ltd. He submits that he had issued notice to Dr. Shetty u/s 11 (1) to seek her consent but Dr. Shetty had not agreed for the disclosure whereupon he had passed an order dated 6.9.2011 refusing to disclose any information in the matter.

3. Apart from Dr. Shetty's non-consent, it is to be noted that the appellant has sought personal information about Dr. Shetty which is barred from disclosure u/s 8 (1) (j) of the RTI Act. Hence, I find no infirmity in the decision of the AA. The appeal is, therefore, dismissed.

Sd-

(M.L. Sharma) Central Information Commissioner Authenticated true copy. Additional copies of orders shall be supplied against application and payment of the charges, prescribed under the Act, to the CPIO of this Commission.

(K L Das) Dy. Registrar Address of parties

1. The CPIO Mangalore Refinery & Petrochemicals Limited, Kuthethoor, Mangalore - 30

2. Shri Shiva Billava LT-4/21, Vijay Nagar, Marol Maroshi Road, Andheri (E), Mumbai - 400059