Delhi High Court - Orders
Anjum Nayyar vs Yavar Ehsan on 18 May, 2023
Author: Sanjeev Sachdeva
Bench: Sanjeev Sachdeva
$~15
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ MAT.APP.(F.C.) 37/2023 & CM APPL. 5879/2023
ANJUM NAYYAR ..... Appellant
Through: Mr. Shariq Ansari, Advocate.
versus
YAVAR EHSAN ..... Respondent
Through: Mr. Chinmaya Sejwal, Advocate.
CORAM:
HON'BLE MR. JUSTICE SANJEEV SACHDEVA
HON'BLE MR. JUSTICE MANOJ JAIN
ORDER
% 18.05.2023
1. Learned counsel for parties pray for an adjournment.
2. At request, re-notify on 24.07.2023.
SANJEEV SACHDEVA, J MANOJ JAIN, J MAY 18, 2023 NA This is a digitally signed order. The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 24/09/2023 at 13:01:49