Supreme Court - Daily Orders
Yogendra Kumar Aggarwal vs Committee, Golden Forest India Limited on 15 January, 2025
Author: B.R. Gavai
Bench: B.R. Gavai
ITEM NO.1 COURT NO.2 SECTION IV-B
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
TRANSFER PETITION(S)(CIVIL) NO(S). 1127/2024
YOGENDRA KUMAR AGGARWAL PETITIONER(S)
VERSUS
COMMITTEE, GOLDEN FOREST INDIA LIMITED & ORS. RESPONDENT(S)
(IA No. 85639/2024 - STAY APPLICATION)
Date : 15-01-2025 This matter was called on for hearing today.
CORAM : HON'BLE MR. JUSTICE B.R. GAVAI
HON'BLE MR. JUSTICE AUGUSTINE GEORGE MASIH
For Petitioner(s) :
Mr. M C Dhingra, Sr. Adv.
Mr. Gaurav Dhingra, AOR
Mr. Ashish Sehrawat, Adv.
Mr. Piyush Kant Roy, Adv.
For Respondent(s) :
Ms. Suruchii Aggarwal, Sr. Adv.
Mr. Viraj Kadam, Adv.
Mr. Gurmeet Singh, Adv.
Mr. Soumya Dutta, AOR
Mr. Bhargava V. Desai, AOR
Mr. Shivam Sharma, Adv.
UPON hearing the counsel the Court made the following
O R D E R
1. Learned senior counsel for the petitioner prays for and is granted four weeks time to take necessary steps in view of office report dated 10.01.2025.
2. List after four weeks.
(NARENDRA PRASAD) Signature Not Verified (ANJU KAPOOR) DEPUTY REGISTRAR Digitally signed by NARENDRA PRASAD Date: 2025.01.15 COURT MASTER 17:50:49 IST Reason: