Calcutta High Court (Appellete Side)
Smt. Shyamali Saha vs The State Of West Bengal & Others on 5 July, 2023
05.07.2023 rpan/03 WPA 17714 of 2012 Smt. Shyamali Saha
- Versus -
The State of West Bengal & Others Records reveal that the matter was last taken up for hearing on 8th December, 2020.
Today no one appears on behalf of the petitioner and no accommodation has been sought for.
To give a further opportunity to the petitioner to appear, the matter stands adjourned.
List the matter for further consideration in the combined monthly list of August, 2023. (Partha Sarathi Chatterjee, J.) (Tapabrata Chakraborty, J.)