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[Cites 0, Cited by 0] [Section 11] [Entire Act]

State of Arunachal Pradesh - Subsection

Section 11(3) in Arunachal Pradesh Health Services Rules, 1990

(3)The seniority of persons recruited to the service after the initial constitution shall be determined in accordance with the general instructions issued by the Government from time to time, in conformity with the rules governing seniority of employees serving the Central Government at the initial constitution of the Arunachal Pradesh Health Service cadre.