Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 6] [Entire Act] State of Arunachal Pradesh - Subsection Section 6(iii) in Arunachal Pradesh Health Services Rules, 1990 (iii)All Central Health Service posts in Arunachal Pradesh as existed on the date of commencement of these rules shall be included in the service :
