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Delhi High Court - Orders

Airports Authority Of India vs Tdi International India Pvt Limited on 2 February, 2024

Author: Prateek Jalan

Bench: Prateek Jalan

                                          $~11 & 12
                                          *    IN THE HIGH COURT OF DELHI AT NEW DELHI
                                          +    O.M.P. (COMM) 573/2020 & I.A. 3304/2021
                                               AIRPORTS AUTHORITY OF INDIA                     ..... Petitioner
                                                              Through: Mr. K.K. Rai, Sr. Advocate with
                                                                          Mr. Vaibhav Kalra, Ms. Neha
                                                                          Bhatnagar, Ms. Medha Tandon,
                                                                          Mr. Anshul Rai and Ms. Sreoshi
                                                                          Chatterjee, Advocates.
                                                              versus

                                                      TDI INTERNATIONAL INDIA PVT LIMITED ..... Respondent
                                                                     Through: Mr. Ashish Mohan and Mr.
                                                                                  Digvijay Singh, Advocates.
                                          +           O.M.P. (COMM) 70/2021, I.A. 2570/2021 & I.A. 2571/2021

                                                      AIRPORTS AUTHORITY OF INDIA                ..... Petitioner
                                                                   Through: Mr. K.K. Rai, Sr. Advocate with
                                                                            Mr. Vaibhav Kalra, Ms. Neha
                                                                            Bhatnagar, Ms. Medha Tandon,
                                                                            Mr. Anshul Rai and Ms. Sreoshi
                                                                            Chatterjee, Advocates.
                                                                   versus

                                              M/S TDI INTERNATIONAL
                                              INDIA PRIVATE LIMITED                      ..... Respondent
                                                            Through: Mr. Ashish Mohan and Mr.
                                                                       Digvijay Singh, Advocates.
                                          CORAM:
                                          HON'BLE MR. JUSTICE PRATEEK JALAN
                                                            ORDER
                                          %                 02.02.2024
                                                      List on 19.02.2024 at 3:30 PM.


                                                                                                                           PRATEEK JALAN, J
                                          FEBRUARY 2, 2024
                                          SS/




This is a digitally signed order.

The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 05/02/2024 at 23:56:03