Delhi High Court - Orders
Airports Authority Of India vs Tdi International India Pvt Limited on 2 February, 2024
Author: Prateek Jalan
Bench: Prateek Jalan
$~11 & 12
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ O.M.P. (COMM) 573/2020 & I.A. 3304/2021
AIRPORTS AUTHORITY OF INDIA ..... Petitioner
Through: Mr. K.K. Rai, Sr. Advocate with
Mr. Vaibhav Kalra, Ms. Neha
Bhatnagar, Ms. Medha Tandon,
Mr. Anshul Rai and Ms. Sreoshi
Chatterjee, Advocates.
versus
TDI INTERNATIONAL INDIA PVT LIMITED ..... Respondent
Through: Mr. Ashish Mohan and Mr.
Digvijay Singh, Advocates.
+ O.M.P. (COMM) 70/2021, I.A. 2570/2021 & I.A. 2571/2021
AIRPORTS AUTHORITY OF INDIA ..... Petitioner
Through: Mr. K.K. Rai, Sr. Advocate with
Mr. Vaibhav Kalra, Ms. Neha
Bhatnagar, Ms. Medha Tandon,
Mr. Anshul Rai and Ms. Sreoshi
Chatterjee, Advocates.
versus
M/S TDI INTERNATIONAL
INDIA PRIVATE LIMITED ..... Respondent
Through: Mr. Ashish Mohan and Mr.
Digvijay Singh, Advocates.
CORAM:
HON'BLE MR. JUSTICE PRATEEK JALAN
ORDER
% 02.02.2024
List on 19.02.2024 at 3:30 PM.
PRATEEK JALAN, J
FEBRUARY 2, 2024
SS/
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