Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 6(1)] [Section 6] [Entire Act] State of Meghalaya - Subsection Section 6(1)(ii) in The Shillong Electric Supply Undertaking (Acquisition) Act, 1977 (ii)the book value of all works in progress taken over by the Government, excluding works paid for by consumers or prospective consumers;