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[Cites 0, Cited by 0] [Section 6] [Entire Act]

State of Chattisgarh - Subsection

Section 6(2) in Chhattisgarh Winery Rules, 2013

(2)Every winery shall be under the control of an Assistant District Excise Officer to be designated as officer-in-charge placed by the Excise Commissioner. More officers of junior ranks shall also be appointed to assist officer-in-charge in his supervisory functions.