Jammu & Kashmir High Court
Yoga Singh And Ors vs Raj Kumar Goyal And Ors on 9 October, 2018
Author: Sanjeev Kumar
Bench: Sanjeev Kumar
S.No. 44
HIGH COURT OF JAMMU AND KASHMIR
AT JAMMU
CPSW No. 646/2018 in SWP No. 19/2009
Date of order: 09.10.2018
Yoga Singh and others v. Raj Kumar Goyal, Secy. Home and others
Coram:
Hon'ble Mr Justice Sanjeev Kumar, Judge
Appearance:
For the Petitioner(s): Mr. Siddhant Gupta, Adv.
For the Respondent(s) :
i) Whether approved for reporting in Yes/No Law journals etc.:
ii) Whether approved for publication in press: Yes/No Notice to the respondents returnable within four weeks. Steps for service within one week.
List immediately after service is effected upon the respondents.
(Sanjeev Kumar) Judge Jammu:
09.10.2018 Rakesh