Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0]

Calcutta High Court

Mohan Goldwater Breweries Ltd vs Union Of India & Ors on 16 November, 2017

Author: Debangsu Basak

Bench: Debangsu Basak

                                             ORDER SHEET
                                        W.P. No. 1840 of 2006
                                    IN THE HIGH COURT AT CALCUTTA
                                  Constitutional Writ Jurisdiction
                                            ORIGINAL SIDE

                                   MOHAN GOLDWATER BREWERIES LTD.
                                               Versus
                                       UNION OF INDIA & ORS.


              BEFORE:
              The Hon'ble JUSTICE DEBANGSU BASAK
              Date : 16th November, 2017.



                                                      For Respondent : Mr. D.K. Kundu with

Mr. Ayan Boral & Mr. S. Sengupta, Advs. The writ petition was directed to be converted to the Appellate Side by an order dated January 25, 2007.

In such circumstances, the department will treat W.P. No.1840 of 2006 as disposed of in the Original Side.

There will be no order as to costs.

(DEBANGSU BASAK, J.) K. Banerjee A.R. [C.R.]