Calcutta High Court
Mohan Goldwater Breweries Ltd vs Union Of India & Ors on 16 November, 2017
Author: Debangsu Basak
Bench: Debangsu Basak
ORDER SHEET
W.P. No. 1840 of 2006
IN THE HIGH COURT AT CALCUTTA
Constitutional Writ Jurisdiction
ORIGINAL SIDE
MOHAN GOLDWATER BREWERIES LTD.
Versus
UNION OF INDIA & ORS.
BEFORE:
The Hon'ble JUSTICE DEBANGSU BASAK
Date : 16th November, 2017.
For Respondent : Mr. D.K. Kundu with
Mr. Ayan Boral & Mr. S. Sengupta, Advs. The writ petition was directed to be converted to the Appellate Side by an order dated January 25, 2007.
In such circumstances, the department will treat W.P. No.1840 of 2006 as disposed of in the Original Side.
There will be no order as to costs.
(DEBANGSU BASAK, J.) K. Banerjee A.R. [C.R.]