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[Cites 0, Cited by 0] [Section 5] [Entire Act]

State of Arunachal Pradesh - Subsection

Section 5(14) in Arunachal Pradesh University Act, 2012

(14)to establish such Campuses, Centers, Institutions specialized laboratories or other units for research, instruction and training as are, in the opinion of the University, necessary for furtherance of its objects, as prescribed;