Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 39] [Entire Act] State of Karnataka - Subsection Section 39(5) in Karnataka Samskrita Vishwavidyalaya Act, 2009 (5)The syndicate shall obtain the opinion of the Finance Committee in respect of such of the statutes involving financial implications.
