Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 11] [Entire Act] State of Odisha - Subsection Section 11(6) in Orissa State Financial Corporation Employees' Provident Fund Regulations, 1959 (6)Interest in a member's account shall cease to accrue on the date of termination of service either by retirement or death or otherwise.
