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[Cites 0, Cited by 0] [Section 7] [Entire Act]

State of Chattisgarh - Subsection

Section 7(1) in The Chhattisgarh, Micro and Small Enterprises Facilitation Council Rules, 2006

(1)The Council may use mediation, conciliation or other procedure at any time during the proceedings to encourage a settlement, between the parties.