Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 34(2)] [Section 34] [Entire Act] State of Kerala - Subsection Section 34(2)(b) in Kerala Spinners, Alappuzha (Acquisition and Transfer of Undertaking) Act, 2010 (b)the manner in which money in any provident or other fund referred to in section 14 shall be dealt with;