Delhi High Court - Orders
Central Bureau Of Investigation vs Nirmal Singh on 16 May, 2023
Author: Jasmeet Singh
Bench: Jasmeet Singh
$~8
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ CRL.L.P. 409/2018 & CRL.M.A. 11819/2018
CENTRAL BUREAU OF INVESTIGATION ..... Petitioner
Through: Mr Ripu Daman Bhardwaj, SPP for
CBI
versus
NIRMAL SINGH ..... Respondent
Through: Mr Rajeev Chhibber and Mr Kiran
Saini, Advs.
CORAM:
HON'BLE MR. JUSTICE JASMEET SINGH
ORDER
% 16.05.2023 Mr Bhardwaj, learned SPP appearing on behalf of the applicant states that even though reply has been filed he has not got a copy of the same. Learned counsel for the respondent has supplied a copy. Rejoinder thereto, if any, be filed before the next date of hearing.
List on 16.10.2023.
JASMEET SINGH, J MAY 16, 2023 sr Click here to check corrigendum, if any This is a digitally signed order.
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