Gauhati High Court
Namita Talukdar And vs Union Of India And 5 Ors on 4 December, 2019
Author: N. Kotiswar Singh
Bench: N. Kotiswar Singh
Page No.# 1/6
GAHC010290312019
THE GAUHATI HIGH COURT
(HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)
Case No. : WP(C) 8923/2019
1:NAMITA TALUKDAR AND
D/O- HARICHARAN TALUKDAR, R/O- VILL- HARIBHANGA, DIST-
NALBARI, PIN- 781378
2: DEVA BALA BARUAH
D/O- DILIP KUMAR BARUAH
R/O- WARD NO. II
PALLA ROAD
NALBARI TOWN
DIST- NALBARI
PIN-
3: TRIBENI DAS
D/O- LATE BHUPENDRA NATH DAS
R/O- VILL- NAKHANDAPUR
DIST-BARPETA
ASSAM
4: PHULMONI THAKURIA
D/O- LATE JAGADISH THAKURIA
R/O- KEOTPARA
SUALKUCHI
DIST- KAMRUP
PIN- 781101
5: VIOLINA HAZARIKA
D/O- ARUN CHANDRA HAZARIKA
R/O- SATGAON
BHASKAR PATH
GUWAHATI
DIST- KAMRUP(M)
PIN- 781027
Page No.# 2/6
6: SYEDA PARBIN AKHTAR RAHMAN
D/O- SYED FORHAD ALI
R/O- BAIHATA CHARIALI
DIST- KAMRUP
7: SEWALI DAS
D/O- LATE HARIN CH DAS
R/O- SUALKUCHI
DIST- KAMRUP(M)
PIN- 781101
8: KARABI DAS
D/O- HARMOHAN DAS
R/O- BONGSOR
SUALKUCHI
DIST- KAMRUP
PIN- 781101
9: SUSMITA SAIKIA
D/O- LATE HAREN SAIKIA
R/O- KRISHNA NAGAR
KAHILIPARA
GUWAHATI
DIST-KAMRUP(M)
PIN- 781019
10: CHANDANA BHATTACHARYYA
D/O- BIPLAB KUMAR BHATTACHARYYA
R/O- 1ST BYE LANE
NABAGRAHA ROAD
GUWAHATI
DIST- KAMRUP(M)
PIN- 781003
11: MANOJ KALITA
S/O- NABIN CH KALITA
R/O- PUB MAZIRGAON
P.O- BHATTAPARA (AZARA)
DIST- KAMRUP(M)
PIN- 781017
12: ABUL AKHTER
S/O- ABDUL HUSSAIN
R/O- SATGAON
P.O- BORBAKA
DIST- KAMRUP
PIN- 781030
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13: JURI DAS
D/O- DASHARATH DAS
R/O- SATRAPARA (BATARHAT)
DIST- KAMRUP
PIN- 781122
14: ANGKITA SARMA
D/O- MAHESH CH SARMA
R/O- PINGALESWAR
DIST- KAMRUP
PIN- 781381
15: DHRUBA JYOTI DATTA
S/O- JATINDRA NATH DATTA
R/O- KRC ROAD
KUMARPARA
BHARALUMUKH
DIST- KAMRUP(M)
PIN- 781001
16: JESMIN BEGUM
D/O- MD. MAHMUD ALI
R/O- ROWMARI
SUALKUCHI
DIST- KAMRUP(R)
PIN- 781104
17: ABDUL AZAD
S/O- ARAB ALI
R/O- 2 NO. JALAH
P.O- BARALABARI
DIST- KAMRUP(R)
PIN- 781101
18: GITAMONI BURAGOHAIN
D/O- AKANMAN SAIKIA
R/O- SRISHTI RESIDENCY
LANKESWAR
GUWAHATI
DIST- KAMRUP(M)
PIN- 781014
19: BARNALI PATGIRI BAISHYA
D/O- ANANTA PATGIRI
R/O- LUTUMA
KALAPAHAR
GUWAHATI
DIST- KAMRUP (M)
Page No.# 4/6
PIN- 781018
20: SUMI PATGIRI
D/O- ANANTA PATGIRI
R/O- AZARA
MIR
DIST- KAMRUP (M)
PIN- 781017
21: GITA MONI DAS
D/O- PULIN DAS
R/O- PASHIM KAMAKHYA
GUWAHATI
DIST- KAMRUP(M)
PIN-
22: MRIDUL ALI
D/O- AMIR ALI
R/O- UJANKURI
HAJO
DIST- KAMRUP(R)
PIN- 781102
23: HARIPRIYA BROJABASHI
D/O- SUDHIR RANJAN BROJABASHI
R/O- AGOMONI
DIST- DHUBRI
PIN-
24: LUNA MAHANTA
D/O- LATE GOPAL MAHANTA
R/O- SUALKUCHI
DIST- KAMRUP(R)
PIN- 781103
25: RIMJIM CHAKRAVARTY
D/O- HOMESWAR CHAKRAVARTY
R/O- TANTRASANKARA
DIST- NALBARI
PIN-
26: MAJIDAR RAHMAN
S/O- LATE HASIM ALI
R/O- AMANI
BELSOR
DIST- NALBARI
PIN- 781306
Page No.# 5/6
27: MD. AKRAMUL HOQUE
S/O- LATE UMAR ALI
R/O- CHAPGARH
GOURIPUR
DIST- DHUBRI
PIN-
28: GITIMA DAS
D/O- LATE MOTI DAS
R/O- DIHINGSATRA
KADAMTAL
NORTH GUWAHATI
DIST- KAMRUP (M)
PIN- 78103
VERSUS
1:UNION OF INDIA AND 5 ORS
COMMISSIONER AND SECRETARY TO THE GOVT OF INDIA, HUMAN
RESOURCE AND DEVELOPMENT OF DEPTT OF SCHOOL EDUCATION AND
LITERACY, NEW DELHI- 01
2:THE STATE OF ASSAM
REP. BY THE ADDITIONAL CHIEF SECRETARY TO THE GOVT OF ASSAM
EDUCATION DEPTT
DISPUR
GUWAHATI- 781006
3:THE COMMISSIONER AND SECRETARY
TO THE GOVT OF ASSAM
ELEMENTARY EDUCATION DEPTT
DISPUR
GUWAHATI- 781006
4:DIRECTOR OF ELEMENTARY EDUCATION
KAHILIPARA
GUWAHATI
PIN- 781019
DIST- KAMRUP (M)
ASSAM
5:MISSION DIRECTOR
SARBA SIKSHA ABHIYAN MISSION
AXOM ( NOW SAMAGRA SIKSHA MISSION
AXOM)
KAHILIPARA
GUWAHATI
PIN- 781019
Page No.# 6/6
6:EXECUTIVE DIRECTOR
SARBA SIKSHA ABHIYAN MISSION (NOW SAMAGRA SIKSHA MISSION
AXOM)
KAHILIPARA
GUWAHATI
PIN- 781019
DIST- KAMRUP(M)
ASSA
Advocate for the Petitioner : MR. R GOSWAMI
Advocate for the Respondent : ASSTT.S.G.I.
BEFORE
HONOURABLE MR. JUSTICE N. KOTISWAR SINGH
ORDER
Date : 04-12-2019 Heard Mr. R. Goswami, learned counsel for the petitioner. Issue notice, returnable four weeks.
Ms. P. Das, learned counsel, accepts notice on behalf of respondent No.1 whereas Mr. S.P. Bhattacharjee, learned Standing Counsel, Elementary Education Department appears for respondents No. 2 to 6.
List along with WP(C) No.6710/2019 on 27.01.2020.
JUDGE Comparing Assistant