Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Bihar - Section

Section 46 in Bihar Persons with Disabilities Equal Opportunities, Protection of Rights and Full Participation Rules, 2004

46. Submission of Report to the State Government.

- The Commissioner shall submit report to the State Government in respect of the provision the implementation of the the Act under Section 61 (d) of the Act at the interval of six months in such a manner that at least two reports may be sent in one financial year.