Punjab-Haryana High Court
State Of Haryana And Another vs Smt. Sunita Devi on 18 March, 2010
Author: Rajesh Bindal
Bench: Rajesh Bindal
IN THE HIGH COURT OF PUNJAB AND HARYANA
AT CHANDIGARH
R.F.A. No. 1583 of 2002 (O&M)
State of Haryana And Another
....... Appellants
Versus
Smt. Sunita Devi
...... Respondent
CORAM: HON'BLE MR. JUSTICE RAJESH BINDAL Present: Mr. Anjum Ahmed, Addl. Advocate General, Haryana.
RAJESH BINDAL J.
In view of the detailed reasons recorded in a separate order of even date passed in R.F.A. No. 5386 of 2001 - State of Haryana And Another Versus Mukandi Lal And Others the present appeal is disposed of in same terms.
18.03.2010 (RAJESH BINDAL) sarita JUDGE