Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 4] [Entire Act] State of Himachal Pradesh - Subsection Section 4(3) in The Himachal Pradesh Grant of Nautor Land to Landless Persons and other Eligible Person Scheme 1975 (3)In case of other eligible persons a register in each Patwar circle shall be maintained in form 'A' appended to this Scheme.
