Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Gujarat - Section Section 61 in The Gujarat Water Users' Participatory Irrigation Management Act, 2007 61. Savings. - The provisions of this Act shall be in addition to and not in derogation of the Bombay Irrigation Act, 1879.
