Delhi High Court - Orders
Apeejay School Sheikh Sarai vs Dy. Director Of Education And Anr on 10 December, 2025
Author: Jyoti Singh
Bench: Jyoti Singh
$~33 & 34
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 7459/2019 & CM APPLs. 43070/2019, 50209/2019,
10608/2025
APEEJAY SCHOOL SHEIKH SARAI .....Petitioner
Through: Mr. Sanjeev Ralli, Senior Advocate
with Mr. Shubham Yadav, Mr. Ravi Kant Yadav,
Ms. Chetanya Baweja and Mr. Praful Nawani,
Advocates.
versus
DY. DIRECTOR OF EDUCATION AND ANR. .....Respondents
Through: Mr. Abhinav Sharma, Advocate for
DoE.
Mr. Khagesh B. Jha and Ms. Shikha Sharma
Bagga, Advocates for Impleader in CM APPL.
43070/2019.
34
+ W.P.(C) 12305/2019 & CM APPLs.10550/2025, 17722/2025,
78097/2025
NAYA SAMAJ PARENTS ASSOCIATION THROUGH ITS
PRESIDENT .....Petitioner
Through: Mr. Khagesh B. Jha and Ms. Shikha
Sharma Bagga, Advocates.
versus
APEEJAY SCHOOL SHEIKH SARAI AND ORS. .....Respondents
Through: Mr. Sanjeev Ralli, Senior Advocate
with Mr. Shubham Yadav, Mr. Ravi Kant Yadav,
Ms. Chetanya Baweja and Mr. Praful Nawani,
Advocates for R-1.
Ms. Mrinalini Sen, SC with Ms. Aditi Singh,
Advocate for R-3/DDA.
W.P.(C) 7459/2019 and connected matter Page 1 of 2
This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 11/12/2025 at 20:52:02
CORAM:
HON'BLE MS. JUSTICE JYOTI SINGH
ORDER
% 10.12.2025
1. Ms. Sen, learned Standing Counsel appearing for DDA seeks and is granted one week to file affidavit from today in terms of order dated 20.11.2025.
2. List on 29.01.2026.
JYOTI SINGH, J DECEMBER 10, 2025 S.Sharma W.P.(C) 7459/2019 and connected matter Page 2 of 2 This is a digitally signed order. The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 11/12/2025 at 20:52:02