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Delhi High Court - Orders

Apeejay School Sheikh Sarai vs Dy. Director Of Education And Anr on 10 December, 2025

Author: Jyoti Singh

Bench: Jyoti Singh

                          $~33 & 34
                          *         IN THE HIGH COURT OF DELHI AT NEW DELHI
                          +         W.P.(C) 7459/2019 & CM APPLs. 43070/2019, 50209/2019,
                                    10608/2025
                                    APEEJAY SCHOOL SHEIKH SARAI               .....Petitioner
                                                                  Through: Mr. Sanjeev Ralli, Senior Advocate
                                                                  with Mr. Shubham Yadav, Mr. Ravi Kant Yadav,
                                                                  Ms. Chetanya Baweja and Mr. Praful Nawani,
                                                                  Advocates.

                                                                  versus

                                    DY. DIRECTOR OF EDUCATION AND ANR.          .....Respondents
                                                  Through: Mr. Abhinav Sharma, Advocate for
                                                  DoE.
                                                  Mr. Khagesh B. Jha and Ms. Shikha Sharma
                                                  Bagga, Advocates for Impleader in CM APPL.
                                                  43070/2019.

                          34
                          +         W.P.(C) 12305/2019 & CM APPLs.10550/2025, 17722/2025,
                                    78097/2025
                                    NAYA SAMAJ PARENTS ASSOCIATION THROUGH ITS
                                    PRESIDENT                                    .....Petitioner
                                                   Through: Mr. Khagesh B. Jha and Ms. Shikha
                                                   Sharma Bagga, Advocates.

                                                                  versus

                                    APEEJAY SCHOOL SHEIKH SARAI AND ORS. .....Respondents
                                                 Through: Mr. Sanjeev Ralli, Senior Advocate
                                                 with Mr. Shubham Yadav, Mr. Ravi Kant Yadav,
                                                 Ms. Chetanya Baweja and Mr. Praful Nawani,
                                                 Advocates for R-1.
                                                 Ms. Mrinalini Sen, SC with Ms. Aditi Singh,
                                                 Advocate for R-3/DDA.




                          W.P.(C) 7459/2019 and connected matter                                                           Page 1 of 2
This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 11/12/2025 at 20:52:02
                                     CORAM:
                                    HON'BLE MS. JUSTICE JYOTI SINGH
                                                                  ORDER

% 10.12.2025

1. Ms. Sen, learned Standing Counsel appearing for DDA seeks and is granted one week to file affidavit from today in terms of order dated 20.11.2025.

2. List on 29.01.2026.

JYOTI SINGH, J DECEMBER 10, 2025 S.Sharma W.P.(C) 7459/2019 and connected matter Page 2 of 2 This is a digitally signed order. The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 11/12/2025 at 20:52:02