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Calcutta High Court (Appellete Side)

Mouli Chakraborty (Shom) vs State Of West Bengal & Ors on 18 March, 2014

                                             1



    51
18.03.2014.
   mb/as

                                F. M. A. 1015 of 2012
                                         With
                                  CAN 2736 of 2012

                              Mouli Chakraborty (Shom)
                                         Vs.
                             State of West Bengal & Ors.




                           Mr. Jaharlal Dey.
                                                                  ...for the respondents.

Shri Tulsidas Maity, learned advocate has prayed for time on behalf of the learned advocate for the appellant.

Prayer is allowed.

List the matter after two weeks.

(Joymalya Bagchi, J.) (Arun Mishra, Chief Justice)