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State of Tamilnadu - Section

Section 2 in The Tamil Nadu Prevention Of Incitement To Refuse Or Defer Payment Of Tax Act, 1981

2. Definitions

In this Act, unless the context otherwise requires,--
(a)"Government" means the State Government;
(b)"public servant" shall have the same meaning as in section 21 of the Indian Penal Code (Central Act XLV of 1860).