Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 6(4)] [Section 6] [Entire Act] State of Andhra Pradesh - Subsection Section 6(4)(e) in Andhra Pradesh State Commission for Scheduled Castes and Scheduled Tribes Act, 2003 (e)without obtaining leave of absence from the Commission, absents himself from three consecutive meetings of the Commission;