Supreme Court - Daily Orders
Cygnus Medicare Pvt Ltd vs B.R Dhawan Memorial Charitable ... on 2 May, 2014
ÒITEM NO.6 COURT NO.9 SECTION XIV
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (Civil) No(s).3129/2014
(From the judgement and order dated 09/12/2013 in CS
No.292/2013,IA No.3691/2013 of The HIGH COURT OF DELHI AT N.
DELHI)
CYGNUS MEDICARE PVT LTD Petitioner(s)
VERSUS
B.R DHAWAN MEMORIAL CHARITABLE TRUST&ORS Respondent(s)
(With prayer for interim relief and office report)
Date: 02/05/2014 This Petition was called on for hearing today.
CORAM : HON’BLE MR. JUSTICE ANIL R. DAVE
HON’BLE MR. JUSTICE SHIVA KIRTI SINGH
For Petitioner(s) Mr. A.K. Trivedi, Adv.
Mr. Saurabh Mishra, Adv.
For Respondent(s) Dr. A. Francis Julian, Sr. Adv.
Mr. T. Shriniwasan, Adv.
Mr. Danish Zubair Khan, Adv.
UPON hearing counsel the Court made the following
O R D E R
In view of the letter circulated by learned counsel for Respondent No. 1 seeking adjournment for filing Counter Affidavit as well as reply to I.A., list on 14.07.2014.
As requested, Counter Affidavit be filed within four weeks.
Rejoinder Affidavit, if any, be filed within three weeks thereafter.
(Jayant Kumar Arora) (Suresh Kumar Verma)
Sr. P.A. Court Master