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[Cites 0, Cited by 0] [Section 4] [Entire Act]

State of West Bengal - Subsection

Section 4(1) in The Calcutta Sports Act, 1955

(1)The Association shall consist of the following members, namely:-
(a)all bona fide members of affiliated sports organizations whose names are borne on the Registers of such organizations;
(b)all other persons as may be admitted by the Association to its membership according to such rules as may be prescribed.