State Consumer Disputes Redressal Commission
Mr.Piyush Shah And Ors vs Sotc Travel Services Pvt.Ltd.Through ... on 28 August, 2024
1 (CC/18/550)
STATE CONSUMER DISPUTES REDRESSAL COMMISSION
MAHARASHTRA, MUMBAI
CONSUMER COMPLAINT NO.CC/18/550
1.Mr. Piyush Shah
2. Parul Shah Plot No.321-A, Deodhar Road, Matunga (E ), Mumbai 400 019.
3. Mr. Jatin Parekh
4. Anila Jatin Parekh 701/B, Avani Sagar, Dadabhai Cross Road No.2, Vile Parle (W), Mumbai 400 056.
5. Vanmala Kothari 17, Kapol Housing society, Plot 590, B Wing, Matunga (E ), Mumbai 400 019.
6. Mr.Prakash Sanghvi
7. Minal Sanghvi C- 4201, Lodha Bellissimo Apollo Mill Compound, N M Joshi Marg, Mahalaxmi, Mumbai 400 011.
8. Mr. Bharat Lathi 9, Lathi Villa Jethabhai Lane, Near Patel Chowk, Ghatkopar (E ), Mumbai 400 077.
2 (CC/18/550)
9. Nayana B. Lathi 9, Lathi Villa Jethabhai Lane, Near Patel Chowk, Ghatkopar (E ), Mumbai 400 077.
10. Mr.Vinod Mehta
11. Smita V. Mehta 1901/1902, Rajshree Tower Royal Complex, Off Eksar Road, Borivali (W), Mumbai 400 092.
12. Mr.Sharad Shah
13. Saroj S Shah 321-A, Ravikaran, Devdhar Road, Matunga (E ), Mumbai 400 019.
14. Mr. Ramesh Shah
15. Monica R. Shah
16. Arav shah
17. Khushalli Shah 7th floor, Jay Maharashtra 5th Road, JVPD Mumbai 400 049.
18. Mr. Ashit Mehta 101-102, Avishkar S.V.Road, Andheri (W), Mumbai 400 058.
19. Bhargavi Mehta Ekta Terrace, A 1102 Mahavir Nagar, 3 (CC/18/550) Kandivali (W), Mumbai 400 067.
20. Mr. Jagdish Shah
21. Jyotsna Shah 558/6, Sanghrajka Matunga, Mumbai 400 019.
22. Mr.Vipin Shukla
23. Charu shukla 501, Palm Beach Riviera CHS, Gandhi Gram Road, Vile Parle (W), Mumbai 400 049.
24. Mr. Bharat Mehta
25. Saryu Mehta 83/184 3 H Pearl Kalpataru Aura, LBS Marg, Ghatkopar (E ), Mumbai 400 086.
26. Mr. Anil Shah
27. Shashikala Anil Shah Flat 8, 3rd floor, Bandana Villa CHSL, Vile Parle (W), Mumbai 400 056.
28. Mr. Raju Gandhi
29. Jagruti Gandhi Exlm Corporation, Unit 9, Gr floor, Veera Desai Road, Andheri (W), Mumbai 400 058.
30. Mr. Chandrakant Parekh 4 (CC/18/550)
31. Chandrika Parekh 701-702, Madhuban Near M K School, TPS Road, Borivali (W), Mumbai 400 092.
32. Mr. Sanjay Sheth
33. Heena Shetha 95 09 243 Street, Flora Park, New York 11001 USA
34. Mr. Suresh Doshi 401, Jamuna Aptt Opp Shoppers Stop, 68 S.V.Road, Andheri (W), Mumbai 400 058.
35. Chitra Deshmukh B/105, Dheeraj Kiran Near Infant Jesus School, Malad (W), Mumbai 400 064.
36. Mr. Bharat Mehta B/1206, Whispering Heights, Mind Space, Chincholi Bunder Road, Malad (W), Mumbai 400 064.
37. Raksha Mehta B/1206, Whispering Heights, Mind Space, Chincholi Bunder Road, Malad (W), Mumbai 400 064. Complainants 5 (CC/18/550) Versus SOTC Travel Services Pvt. Ltd. Through its M.D. & Other Directors Registered office- 3, Vaswani Mansion, Dinshaw Waccha Road, Churchgate, Mumbai 400 020. Dealing outlet at- Shop 32, Heera Pana Shopping Centre, Piccasso Commercial Complex, Powai, Mumbai 400 076. Opposite Party BEFORE :
Mukesh V. Sharma, Presiding Member Poonam V. Maharshi, Member :- ORDER:-
Dated :28th August, 2024 (Dictated in open Court) Per: Hon'ble Poonam V. Maharshi, Member-
None present for the parties. Complainants are absent since 01/08/2019. On 27/10/2023 matter was adjourned by way of last chance for taking steps by the complainant. Complainants failed to appear and to take steps for service of notice to the opposite party despite several opportunities were given. It appears that the
6 (CC/18/550) complainants are not interested to prosecute the complaint further. Hence, we are inclined to pass the following order-
:- ORDER :-
[1] The Complaint bearing No.CC/18/550 is dismissed for want of prosecution.
[2] No order as to costs.
[3] The copy of this order be supplied to the both parties free of cost.
[Mukesh V. Sharma] Presiding Member [Poonam V. Maharshi ] Member rsc