Punjab-Haryana High Court
Kartar Singh And Others vs State Bank Of India And Another on 21 January, 2013
Bench: Hemant Gupta, Ritu Bahri
IN THE HIGH COURT OF PUNJAB AND HARYANA
AT CHANDIGARH
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C.W.P. No.1093 of 2013
Date of Decision:21.01.2013
Kartar Singh and others
.....Petitioners
Vs.
State Bank of India and another
.....Respondents
CORAM:- HON'BLE MR. JUSTICE HEMANT GUPTA
HON'BLE MS. JUSTICE RITU BAHRI
Present:- Mr. Balbir Singh Jaswal, Advocate for the petitioners.
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HEMANT GUPTA, J.(Oral)
Learned counsel for the petitioners wishes to withdraw the present writ petition with liberty to avail remedy of appeal against the order impugned in the present petition.
Dismissed as withdrawn with the aforesaid liberty.
( HEMANT GUPTA )
JUDGE
January 21, 2013 ( RITU BAHRI )
renu JUDGE