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[Cites 0, Cited by 0] [Section 23] [Entire Act]

Union of India - Subsection

Section 23(2) in Life Insurance Corporation General Rules, 1956

(2)The requirement of inclusion in the auditor's report of any statement regarding reporting of fraud by the auditor of the Corporation under clause (ii) of sub-rule (1) shall also apply to the auditor's report of the auditor of a branch or office of the Corporation, to the extent it relates to such branch or office.