Supreme Court - Daily Orders
B. Sundaramoorthy vs Union Of India on 4 November, 2022
Bench: K.M. Joseph, Hrishikesh Roy
ITEM NO.9 COURT NO.5 SECTION XII
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C) No(s). 19244/2022
(Arising out of impugned final judgment and order dated 08-07-2020
in WP No. 13684/2017 passed by the High Court Of Judicature At
Madras)
B. SUNDARAMOORTHY Petitioner(s)
VERSUS
UNION OF INDIA & ORS. Respondent(s)
Date : 04-11-2022 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE K.M. JOSEPH
HON'BLE MR. JUSTICE HRISHIKESH ROY
For Petitioner(s) Mr. G. Sivabalamurugan, AOR
Mr. Selvaraj Mahendran, Adv.
Ms. Merlyn Rachel, Adv.
Mr. C. Adhikesavan, Adv.
Ms. Meenakshi Rawat, Adv.
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
The special leave petitions is dismissed.
Pending application(s), if any, stand disposed of.
(JAGDISH KUMAR) (MATHEW ABRAHAM) COURT MASTER (SH) COURT MASTER (NSH) Signature Not Verified Digitally signed by Jagdish Kumar Date: 2022.11.04 19:56:06 IST Reason: