Allahabad High Court
Jang Bahadur Yadav (Second Bail) vs The State Of U.P on 12 January, 2016
Author: Bachchoo Lal
Bench: Bachchoo Lal
HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH ?Court No. - 11 Case :- BAIL No. - 2484 of 2015 Applicant :- Jang Bahadur Yadav (Second Bail) Opposite Party :- The State Of U.P Counsel for Applicant :- Sudhakar Prasad Tiwari,Anil K. Tiwari,Satish Kumar Dubey Counsel for Opposite Party :- Govt. Advocate Hon'ble Bachchoo Lal,J.
Office report shows that the compliance report has been received.
On the request of learned counsel for the applicant, list after two weeks.
Order Date :- 12.1.2016 Jitendra