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[Cites 0, Cited by 0] [Section 11] [Entire Act]

State of West Bengal - Subsection

Section 11(5) in East Kolkata Wetlands (Conservation and Management) Rules, 2006

(5)The Member-Secretary, with the prior approval of the Chairperson, shall convene the meetings of the Authority, either by himself or through an officer of the Authority, and shall preside over the meetings and shall ensure that all decisions taken in the meetings are implemented in proper manner.