Supreme Court - Daily Orders
Alaknanda Cooperative Group Housing ... vs Amardeep Singh Bhatia on 3 May, 2018
Bench: J. Chelameswar, Sanjay Kishan Kaul
ITEM NO.8 COURT NO.2 SECTION IV
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Civil Appeal No(s). 18734/2017
ALAKNANDA COOPERATIVE GROUP HOUSING SOCIETY LTD & ANR.Appellant(s)
VERSUS
AMARDEEP SINGH BHATIA & ORS. Respondent(s)
Date : 03-05-2018 This appeal was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE J. CHELAMESWAR
HON'BLE MR. JUSTICE SANJAY KISHAN KAUL
For Appellant(s) Mr. Neeraj Kumar Jain, Sr. Adv.
Mr. Rohit Sharma, Adv.
Mr. Anshul Chowdhary, Adv.
Mr. Gauravjeet Narwan, Adv.
Mr. Kumar Dushyant Singh, AOR
For Respondent(s)
State of Haryana Mr. Birendra Kumar Choudhary, AAG
Mr. Vishwa Pal Singh, AOR
Mr. Arun Monga, Adv.
Mr. Gopal Jha, AOR
Ms. Marcellina V., Adv.
UPON being mentioned the Court made the following
O R D E R
We heard learned counsel for the parties.
We may note that that the Haryana Government which has allotted the land itself states that there is no difficulty in the allotment to respondent no. 1 as per the terms of the allotment of the land.
We recall the leave granted in this matter and dismiss the petition.
However, the possession be handed over within one month from today.
Signature Not Verified Digitally signed by DEEPAK MANSUKHANI(DEEPAK MANSUKHANI) Date: 2018.05.04 16:20:19 IST Reason: (ANITA RANI AHUJA) AR CUM PS COURT MASTER (Signed order is placed on the file) IN THE SUPREME COURT OF INDIA CIVIL APPELLATE JURISDICTION CIVIL APPEAL NO. 18734 OF 2017 ALAKNANDA COOPERATIVE GROUP HOUSING SOCIETY LTD & ANR.Appellant(s) VERSUS AMARDEEP SINGH BHATIA & ORS. Respondent(s) O R D E R We heard learned counsel for the parties.
We may note that that the Haryana Government which has allotted the land itself states that there is no difficulty in the allotment to respondent no. 1 as per the terms of the allotment of the land.
We recall the leave granted in this matter and dismiss the petition.
However, the possession be handed over within one month from today.
……...……………………………………..J. (J. CHELAMESWAR) .………………………………………………..J. (SANJAY KISHAN KAUL) NEW DELHI May 03, 2018